Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 180] [Entire Act]

State of Tamilnadu - Subsection

Section 180(3) in The Coimbatore City Municipal Corporation Act, 1981

(3)All dividends and other sums received in respect of any such investment shall, as soon as possible after receipt, be paid into the sinking finds and invested in the manner laid down in sub-section (2).