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[Cites 0, Cited by 0] [Section 218(2)] [Section 218] [Entire Act]

State of Uttar Pradesh - Subsection

Section 218(2)(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)to go round construction site with a view to check unsafe practice and detect unsafe conditions and to recommend remedial measures for their rectification including first aid medical welfare facilities;