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Chattisgarh High Court

Health Biotech Limited vs State Of Chhattisgarh 66 Wpc/611/2018 ... on 15 January, 2019

            HIGH COURT OF CHHATTISGARH, BILASPUR

                             Order Sheet

                       WPC No. 1266 of 2018

          Health Biotech Limited Versus State Of Chhattisgarh

                   WPC/611/2018,WPC/2433/2018,




15/01/2019

Shri Sunny Agrawal, counsel for the petitioner.

Shri Avinash Singh, PL for the State. As prayed by counsel for the parties, list after 3 weeks.

Sd/-

Judge (Prashant Kumar Mishra) Barve