Section 7(2)(c) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/Determination (Prohibition and Regulation) Act, 2002

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

(c)two members to be appointed by the Government to represent the Ministers In-charge of Woman and Child Development and of Law, ex-officio;

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