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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Himachal Pradesh - Subsection

Section 28(1)(f) in Shoolini University of Biotechnology and Management Sciences (Establishment and Regulation) Act, 2009

(f)fees to be charged for the various courses, examinations, degrees and diplomas of the University;