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Madhya Pradesh High Court

Rubina Memon vs The State Of Madhya Pradesh on 7 October, 2020

Author: S.C.Sharma

Bench: S.C.Sharma

      HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE

                         W P No. 13664 / 2020
               RUBINA MEMON VS. STATE OF MP AND ORS.
                                                          --- 1 ---
     INDORE, Dated : 07/10/2020
          Petitioner through counsel.
          Learned counsel for the petitioner prays for time to
     argue the matter. Prayer allowed.
          List on 02/11/2020.


                                         (S. C. SHARMA)
                                             JUDGE
KR



Kamal Rathor
2020.10.07

13:14:23 +05'30'