26. Declaration of places as [Observation Homes] [These words were substituted for the words 'Remand Homes', by Maharashtra 54 of 1975, Section 12(2).].
- The [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government may by notification in the Official Gazette, declare any particular place as [an Observation Home] [These words were substituted for the words 'a remand home' by Maharashtra 54 of 1975, Section 12(1).] for the purposes of this Act.
