Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 257AA] [Entire Act] State of Tamilnadu - Subsection Section 257AA(b) in Chennai City Municipal Corporation Act, 1919 (b)in any cheri or hutting ground or area in respect of which alignments for streets have been prescribed under section 257-Y,
