Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Rajasthan - Subsection Section 55(1) in Rajasthan State Legal Services Authority Regulations, 1999 (1)It shall be the duty of the Taluk Legal Awareness Committee to give effect of the policy and direction of the State Authority and District Legal Awareness Committee.
