Madhya Pradesh High Court
Rubabuddin vs State Of M.P. Home Department on 1 December, 2015
MCRC-9462-2015 (R UBAB UDDIN Vs STA TE 0FM.P. HOME DEPARTMENT) 01- 12-20 15 Shri Ashutosh Surana, Advocate for the applicant. As prayed by learned counsel for the applicant, time is granted to argue the matter.
List the case in the next week. (SUBHASH KAKADE) JUDGE