Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Gujarat - Subsection

Section 47(4) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(4)Where in the case of an autonomous college, autonomous recognised institution or autonomous University Department, the rights conferred under Section 44 are withdrawn by an order made under sub-section (3), the college, institution, or, as the case may be, the department shall cease to be an autonomous college, institutions or department from the date specified in the order.