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State of Madhya Pradesh - Section

Section 6 in The M.P. Dharma Swatantrya Rules, 1969

6. Submission of report of State Government.

- The District Magistrate shall, by the 10th of each month, send to the State Government a report of intimations received by him during the preceding month in Form D.Form A[See Rule 3 (2)]Intimation regarding conversion from one religious faith to anotherTo,The District Magistrate,District................Madhya Pradesh.Sir,I having performed the necessary ceremony for conversion as a religious priest/having been taken part in the conversion ceremony of Shri............. s/o.......... resident of....... from............ religious faith to religious faith, do hereby, give intimation of the conversion as required by sub-section (1) of Section 5 of the Madhya Pradesh Dharma Swatantrya Adhiniyam, 1968 (No. 27 of 1968) as follows-