Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 50 in The Tripura Land Revenue And Land Reforms Act, 1960

50. Maps and other records open to inspection.

Subject to such rules and on payment of such fees, if any as may be prescribed, all maps and land records shall be open to inspection by the public during office hours, and 'Certified extracts therefrom or Certified copies thereof may be given to all persons applying for the same.