Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Jharkhand - Subsection Section 13(3) in Bihar Factories Rules, 1950 (3)Every order passed under the Act and these rules, shall be served on the manager of a factory-(a)by delivering a copy of it to him personally or at his office, or(b)by registered post.
