Himachal Pradesh High Court
Jhabe Ram vs . Kaushalya Devi on 20 September, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
.
Jhabe Ram vs. Kaushalya Devi CMPMO No.334 of 2023 20.09.2023 Present: Mr. Sanjeev Kuthiala, Senior Advocate with Ms. Amita Chandel, Advocate for the petitioner.
of Mr. Madan Gopal, Advocate, for respondent No.1.
rt CMPMO No.334 of 2023 & CMP No.8299 of 2023 Mr. Madan Gopal, learned counsel has filed memo of appearance on behalf respondent No.1. He prays for and is granted two weeks' time to file Power of Attorney as well as reply to the stay application.
Notice issued to respondent No.2 is still awaited. Be awaited till the next date of hearing.
List on 12.10.2023.
Interim order to continue.
(Sandeep Sharma) Judge 20th September, 2023 (reena) ::: Downloaded on - 21/09/2023 20:34:40 :::CIS