Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 3 in The Inflammable Substances Act, 1952

3. Declaration of certain substances to be dangerously inflammable

.The liquids and other substances hereinafter mentioned, namely:
(1)acetone,
(2)calcium phosphide,
(3)carbide of calcium,
(4)cinematograph films having
(5)ethyl alcohol,
(6)methyl alcohol,
(7)wood naphtha, are hereby declared to be dangerously inflammable.