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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 36(2)(c) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(c)prescribe the manner in which objections with reference to any application under Part II are to be made;