Gujarat High Court
Babubhai vs Navin on 24 June, 2008
Author: H.K.Rathod
Bench: H.K.Rathod
Gujarat High Court Case Information System
Print
SCA/3915/2008 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 3915 of 2008
=========================================================
BABUBHAI
KASHIRAM RANA - Petitioner(s)
Versus
NAVIN
FLUORINE INDUSTRIES - Respondent(s)
=========================================================
Appearance :
MR
DIPAK R DAVE for Petitioner(s) : 1,
NANAVATI
ASSOCIATES for Respondent(s) :
1,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE H.K.RATHOD
Date
: 24/06/2008
ORAL
ORDER
With consent of both the learned advocates, matter is adjourned to 23rd July, 2008.
(H.K.RATHOD, J.) ashish// Top