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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Maharashtra - Subsection

Section 90(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(2)In case of the members of Parliament and Members of the State Legislature, travelling and daily allowances should be paid in accordance with the rules applicable to them, as members of Parliament or the State Legislature, as the case may be.