State Of C.G vs Karam Singh @ Karma 2 Acqa/38/2010 State ... on 18 January, 2018

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Chattisgarh High Court

State Of C.G vs Karam Singh @ Karma 2 Acqa/38/2010 State ... on 18 January, 2018

 

HIGH COURT OF CHHATTISGARH, BILASPUR

Order Sheet
AQQA No. 244 of 2010

State Of C.g. Versus Karam Singh @ Karma

 

 

18/01/2018

 

  

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3-;

Heard Ms. K. Tripti Rao, PL for the State Ms. Smita Jha,

Adv. for the respondent.

Closed forjudgment.

Sd/- Sc"-

Judge Ram Prasanna Sharma

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Chattisgarh High Court

State Of C.G vs Karam Singh @ Karma 2 Acqa/38/2010 State ... on 18 January, 2018