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State of Karnataka - Section

Section 6 in The Karnataka State Civil Services (Regulation of Transfer of Staff of Department of Technical Education) Act, 2012

6. Restriction on transfer.

- The total number of such transfers in a unit of seniority shall not exceed eight percent of the sanctioned strength of respective cadre in that unit of seniority.Provided that, out of 8 percent of total number of transfer as mentioned above, the percentage of transfers to be made under special category shall be as prescribed.