Section 8A in Jharkhand Co-operative Societies Rules, 2008
8A. Eligibility for membership.
- No individual shall be eligible for admission as a member of a registered society, if he/she -a. is under eighteen years of age;b. is an employee of the society or of an affiliating society;c. is of unsound mind;d. has applied to be adjudged a bankrupt or an insolvent or is an uncertificated bankrupt or an undischarged insolvent ore. has been sentenced for any offence other than an offence of a political character or for an offence involving moral delinquency, such sentence not having been reversed or the offence pardoned.
