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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Jharkhand - Subsection

Section 34(8) in The Jharkhand Area Autonomous Council Act, 1994

(8)Separate provision shall be made in the budget of the State for the specified amount of the Area and the amount so provided shall not be diverted except on the revision of the specified amount under sub-section (5).