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Himachal Pradesh High Court

Ravinder Kumar & Ors. vs . Karam Chand & Ors. on 12 May, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

.

Ravinder Kumar & ors. vs. Karam Chand & Ors.

RSA No.235/2009

Ad 12.5.2022 Present: Mr. Ajay Thakur, Advocate, for the appellants.

None for the respondents.

Learned counsel for the appellants prays for and is granted four weeks' time to file Power of Attorney. List thereafter.

( Chander Bhusan Barowalia ) Judge 12th May, 2022 (CS) ::: Downloaded on - 12/05/2022 20:07:58 :::CIS