Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 19 in The Rajasthan Municipalities (Election) Rules, 1994 19. Election for a ward. - If for any seat the number of valid nominations after withdrawals, if any, exceeds one, the poll shall be held on the date fixed for this purpose.
