Orissa High Court
Parle Biscuits Pvt. Ltd vs Food Safety Officer on 24 April, 2025
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.4920 of 2025
Parle Biscuits Pvt. Ltd., Mumbai .... Petitioner(s)
Represented By Sr. Adv.
Ms. Pami Rath
Along with associates
-versus-
Food Safety Officer, East Coast .... Opposite
Railway, Khurda Road Party(s)/
Division, Jatni & Ors. Contemnor(s)
Represented By Adv.
Mr. S. S. Mohapatra
CORAM:
DR. JUSTICE S.K. PANIGRAHI
ORDER
Order 24.04.2025
No.
04. 1. This matter is taken up through hybrid arrangement.
2. On the request of learned Sr. Counsel for the Petitioner, list this matter on 15th May, 2025.
(Dr. S.K. Panigrahi) Signature Not Verified Judge Digitally Signed SignedSumitra by: SUMITRA NAYAK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 25-Apr-2025 18:24:35 Page 1 of 1