Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 54] [Entire Act] NCT Delhi - Subsection Section 54(2) in The Delhi Water Board Act, 1998 (2)In the case of any difference of opinion between the Commission and the Board on any matter, the Board shall refer the matter to the Central Government and the decision of the Central Government thereon shall be final.
