Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

State of Uttar Pradesh - Subsection

Section 110(2)(xx) in The U.P. Panchayat Raj Act, 1947

(xx)the method and time of payment of taxes and other dues, the procedure of recovery and the authority whose assistance may be taken by [Gram Panchayats] [Substituted by U.P. Act No. 9 of 1994.] in the recovery of taxes and dues;