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[Cites 0, Cited by 0] [Section 8B] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8B(5) in The Jammu and Kashmir Prohibition on Manufacture of Specified Copper Utensils (By Machine) Act, 2006

(5)Any person aggrieved by an order under the proviso to subsection (1) may apply to the Designated Authority for grant of permission to transfer or otherwise deal with such property.