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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in The Industrial Statistics (Labour) Rules, 1954

(b)"employer" means-
(i)in the case of a factory, the manager nominated under clause (f) of sub-section (1) of section 7 of the Factories Act, 1948 (LX1II of 1948);
(ii)in the case of any other industrial establishment any person responsible for the supervision, control or management of the establishment;