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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(a) in The National Council for Teacher Education (Manner of Appointment and Qualifications of Vice Chairperson) Rules, 2012

(a)he is an officer of the Central Government or State Governments or autonomous organization or University, holding-
(i)analogous or equivalent posts on regular basis in the parent cadre or department; or
(A)Essential
(i)Doctoral Degree from a recognised university ; and
(ii)experience of working as a Professor or equivalent in State or Central University or educational institution of State or Central Government;
(ii)a post in the Pay Band of Rs.37400-Rs.67000 with Grade Pay Rs. 10000 or equivalent with 3 year of regular service in the grade in the parent cadre or department and
(iii)possessing the following qualifications namely :-