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Greater Bengaluru City Corporation -
Section 29 in Bangalore Mahanagara Palike Building Bye-laws 2003
29. Solar water heater requirements -
Solar water heaters shall be provided as per Table 17 for different categories of buildings.TABLE 17(Bye-law 29.0)SOLAR LIGHTING AND WATER HEATER REQUIREMENTS| Sl.No. | Type of use | 100 liters per day shall be provided for every unit |
| 1. | Restaurants serving food and drinks with seating / serving area of more than 100 sq.m and above | 40 sq. m. of seating or serving area |
| 2. | Lodging establishments and Tourist Homes | 3 rooms |
| 3. | Hostel and guest houses | 6 beds / persons capacity |
| 4. | Industrial canteens | 50 workers |
| 5. | Nursing homes and hospitals | 4 beds |
| 6. | Kalyana Mandira, Community Hall and Convention hall (with dining hall and kitchen) | 30 sq.mtrs. of floor area |
| 7. | Recreational clubs | 100 sq. mtrs of floor area |
| 8. | Residential buildings: | |
| a) Single dwelling unit measuring 200 sq.m. of floor area or site area of more than 400 sq.m.whichever is more | ||
| b) 500 lpd for multi dwelling unit / apartments for every 5 units and multiples thereof. | ||
| 9. | Solar photovoltaic lighting systems shall be installed in multi unit residential buildings (with more than five units) for lighting the set back areas, drive ways, and internal corridors. |