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Greater Bengaluru City Corporation -

Section 29 in Bangalore Mahanagara Palike Building Bye-laws 2003

29. Solar water heater requirements -

Solar water heaters shall be provided as per Table 17 for different categories of buildings.TABLE 17(Bye-law 29.0)SOLAR LIGHTING AND WATER HEATER REQUIREMENTS
Sl.No. Type of use 100 liters per day shall be provided for every unit
1. Restaurants serving food and drinks with seating / serving area of more than 100 sq.m and above 40 sq. m. of seating or serving area
2. Lodging establishments and Tourist Homes 3 rooms
3. Hostel and guest houses 6 beds / persons capacity
4. Industrial canteens 50 workers
5. Nursing homes and hospitals 4 beds
6. Kalyana Mandira, Community Hall and Convention hall (with dining hall and kitchen) 30 sq.mtrs. of floor area
7. Recreational clubs 100 sq. mtrs of floor area
8. Residential buildings:
  a) Single dwelling unit measuring 200 sq.m. of floor area or site area of more than 400 sq.m.whichever is more  
  b) 500 lpd for multi dwelling unit / apartments for every 5 units and multiples thereof.  
9. Solar photovoltaic lighting systems shall be installed in multi unit residential buildings (with more than five units) for lighting the set back areas, drive ways, and internal corridors.