Section 35(20) in The Manipur Panchayati Raj Act, 1994

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State of Manipur - Subsection

Section 35(20) in The Manipur Panchayati Raj Act, 1994

(20)Social welfare including welfare of the handicapped and mentally retarded:-

(a)participation in the implementation of the social programmes, including welfare of the handicapped, mentally retarded and destitute; and

(b)monitoring of the old-age and widows pension schemes;