Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Telangana - Subsection Section 29(a) in Telangana Universities Act, 1991 (a)is, on the date of nomination, of unsound mind, a minor, a deaf-mute or is suffering from leprosy; or
