Section 2(4)(i) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

(i)in relation to a factory any person named under clause (f) of sub-section (1) of Section 7 of the Factories Act, 1948 (No. 63 of 1948);

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