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Union of India - Section

Section 80 in The Navy (Pay And Allowances) Regulations, 1966

80. Eligibility for and amount of the allowance.

- An allowance up to a maximum of Rs. 90 in the case of Air Crew Officers and Rs. 70 in the case of those employed on Engineering, Radio, Radar and Electrical duties which require them to work on or in an aircraft shall be admissible to officers who have specialised as Pilots (P), Observers (O), Air Engineering Officers (A/F.), Air Electrical Officers (A/1.), Ind. Air Radio and Radar Officers (A/R) and who are under training for those specialisations, for the purchase of the following items of clothing as tropical working dress:
Item Numbers
CapCovers, Khaki 3
Shirts,Khaki 6
Shorts,Khaki 3
FlyingOveralls, Khaki or White 2
Stocking,Khaki-Pair 4
Shoes,Brown Leather-Pair 1
Note 1. - The allowance shall be treated as a supplementary grant and shall not be renewable after seven years under regulation 71.Note 2. - Flying overalls, khaki or white, are meant for the use of officers employed on Air Crew duties only.Initial, Fresh and Special Outfit Allowance-When Refundable