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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Gujarat - Subsection

Section 49(1) in Gujarat Khar Lands Act, 1963

(1)before the commencement of the Gujarat Khar Lands Act, 1963, (Guj. 17 of 1964.) the Khar Lands Development Board constituted for the Gujarat region under this Act, and