Madhya Pradesh High Court
Netrapal Singh Yadav Thr Manoj Yadav vs The State Of Madhya Pradesh on 9 January, 2025
Author: Pranay Verma
Bench: Pranay Verma
1 WP-29124-2023
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 29124 of 2023
(NETRAPAL SINGH YADAV THR MANOJ YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS )
Dated : 09-01-2025
Shri Shashwat Seth - Advocate for the petitioner.
There is no report as regards service of notice upon the respondents.
Office is directed to furnish the service report and to list the matter after two weeks.
(PRANAY VERMA) JUDGE Shilpa Signature Not Verified Signed by: SHILPA NAAGDEVE Signing time: 10-01-2025 10:36:04