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Madhya Pradesh High Court

Netrapal Singh Yadav Thr Manoj Yadav vs The State Of Madhya Pradesh on 9 January, 2025

Author: Pranay Verma

Bench: Pranay Verma

                                                               1                               WP-29124-2023
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT INDORE
                                                        WP No. 29124 of 2023
                            (NETRAPAL SINGH YADAV THR MANOJ YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS )



                           Dated : 09-01-2025
                                    Shri Shashwat Seth - Advocate for the petitioner.

                                    There is no report as regards service of notice upon the respondents.

Office is directed to furnish the service report and to list the matter after two weeks.

(PRANAY VERMA) JUDGE Shilpa Signature Not Verified Signed by: SHILPA NAAGDEVE Signing time: 10-01-2025 10:36:04