Supreme Court - Daily Orders
Energy Watchdog vs Central Electricity Regulatory ... on 10 October, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
1
(Revised)
ITEM NO.802 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. Nos. 147455 and 147456 of 2018 and M.A. Diary No. 38117 of
2018 in Civil Appeal No(s). 5399-5400/2016
ENERGY WATCHDOG Appellant(s)
VERSUS
CENTRAL ELECTRICITY REGULATORY COMMISSION
AND ORS. ETC. Respondent(s)
Date : 10-10-2018 These applications were orally MENTIONED today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Mr. Nikunj Dayal, AOR
Mr. Raj Kumar Mehta, AOR
Mr. K. V. Mohan, AOR
Mr. Anup Jain, AOR
Mr. Pranav Sachdeva, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
For Respondent(s) Mr. Mukul Rohatgi, Sr. Adv. (Mentioned by)
Ms. Hemantika Wahi, AOR
Mr. Tushar Mehta, ASG
Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal, Adv.
Ms. Sheena Taqui, Adv.
Mr. Aditya Singh, Adv.
Mr. Rakesh K. Sharma, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Prashant Bhushan, AOR
Mr. Nikhil Nayyar, AOR
Mr. E. C. Agrawala, AOR
Mr. Anup Jain, AOR
Mr. Gurmeet Singh Makker, AOR
M/s. Udit Kishan And Associates, AOR
Signature Not Verified
M/s. Karanjawala & Co., AOR
Digitally signed by R
NATARAJAN
Date: 2018.10.11
Mr. Sidharth Sethi, AOR
17:24:05 IST
Reason: Mr. K. V. Mohan, AOR
Mr. Kumar Mihir, AOR
Mr. Tushar Bakshi, AOR
Mr. Chandra Prakash, AOR
Mr. Pradeep Misra, AOR
2
UPON being MENTIONED the Court made the following
O R D E R
List these I.As on Friday, the 12th October, 2018, if the same are in order.
(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY)
COURT MASTER (SH) BRANCH OFFICER
3
ITEM NO.802 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. Nos. 147455 and 147456 of 2018 in Civil Appeal No(s). 5399-
5400/2016
ENERGY WATCHDOG Appellant(s)
VERSUS
CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS. ETC. Respondent(s) Date : 10-10-2018 These applications were orally MENTIONED today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE NAVIN SINHA For Appellant(s) Mr. Nikunj Dayal, AOR Mr. Raj Kumar Mehta, AOR Mr. K. V. Mohan, AOR Mr. Anup Jain, AOR Mr. Pranav Sachdeva, AOR Mr. Pukhrambam Ramesh Kumar, AOR For Respondent(s) Mr. Mukul Rohatgi, Sr. Adv. (Mentioned by) Ms. Hemantika Wahi, AOR Mr. Tushar Mehta, ASG Mr. Sanjay Kapur, Adv.
Ms. Megha Karnwal, Adv.
Ms. Sheena Taqui, Adv.
Mr. Aditya Singh, Adv.
Mr. Rakesh K. Sharma, AOR Mr. Pukhrambam Ramesh Kumar, AOR Mr. Prashant Bhushan, AOR Mr. Nikhil Nayyar, AOR Mr. E. C. Agrawala, AOR Mr. Anup Jain, AOR Mr. Gurmeet Singh Makker, AOR M/s. Udit Kishan And Associates, AOR M/s. Karanjawala & Co., AOR Mr. Sidharth Sethi, AOR Mr. K. V. Mohan, AOR Mr. Kumar Mihir, AOR Mr. Tushar Bakshi, AOR Mr. Chandra Prakash, AOR Mr. Pradeep Misra, AOR 4 UPON being MENTIONED the Court made the following O R D E R List these I.As on Friday, the 12th October, 2018, if the same are in order.
(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER