Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(6)] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(6)(b) in The M.P. Farmers' Organisation Election Rules, 1999

(b)allow the polling agent present to inspect each ballot box and demonstrate to them that it has been emptied.