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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Madhya Pradesh - Subsection

Section 74(2) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(2)After the counting of votes in respect of a Polling Station has been completed, the Returning Officer or such other officer authorised by him, shall make the entries in result sheet in Form 22 for members and result sheet in Form 23 for Chairman and announce the total number of votes polled by each candidate.