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State of Punjab - Section

Section 845 in Punjab Jail Manual, 1996

845. All articles to be passed as fit for food.

- All articles of diet must be passed by the Superintendent and Medical Officer as fit for food, before being taken inside the jail for storage or consumption.Note. - Instructions for storing grain in underground pits and the remedies to be employed to ensure its preservation, are given in Appendix No. III.The Dairy