Section 2(b) in The Tamil Nadu Betting Tax Rules, 1935
(b)[ "Assistant Commissioner of Commercial Taxes" means the Assistant Commissioner of Commercial Taxes having Jurisdiction over the area of Guindy or Uthagamandalam, as the case may be);] [Substituted by G.O.P. No. 278 Commercial Taxes & Religious Endowments, dated 10.3.1983.]
