Delhi High Court - Orders
Rashi Peripherals Pvt. Ltd. (Now Known ... vs Union Of India And Ors on 25 January, 2024
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15432/2022 & CM APPL. 47958/2022
RASHI PERIPHERALS PVT. LTD. (NOW KNOWN AS RASHI
PERIPHERALS LTD.) ..... Petitioner
Through: Mr. Vivek Bhatia, Mr. Aamnaya
Jagannath Mishra, Mr. Bipin Punia,
Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Himanshu Pathak and Mr.
Samman Kumar Singh, Advocates for
R-1.
Mr. Rajeev Aggarwal, ASC with Ms.
Samridhi Vats, Advocate for R-2 and
R-3.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 25.01.2024
1. Rejoinder affidavit filed by the petitioner has been returned under objections.
2. Let the counsel check up with the Registry, remove the objections and have the same placed on record.
3. List on 01.05.2024.
SANJEEV SACHDEVA, J RAVINDER DUDEJA, J JANUARY 25, 2024/'vp' This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2024 at 22:03:11