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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(w) in The West Bengal Motor Vehicles Rules, 1989

(w)shall not carry or allow any person to seat or allow any goods to be placed on the right side of the driver and when the vehicle is fitted with right hand steering control and on the left side of the driver of the vehicle with left hand steering control;