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Lok Sabha Debates

Introduction Of The Constitution (Amendment) Bill, 2005 (Amendment Of Article ... on 29 April, 2005

Title: Introduction of the Constitution (Amendment) Bill, 2005 (Amendment of article 16 and Ninth Schedule).

15.30 hrs. CONSTITUTION (AMENDMENT) BILL,2005 (Amendment of article 16 and Ninth Schedule) SHRI MANI CHARENAMEI (OUTER MANIPUR): Sir, I beg to move for leave to introduce a Bill further to amend the Constitution of India.

MR. DEPUTY-SPEAKER: The question is:

"That leave be granted to introduce a Bill further to amend the Constitution of India."

The motion was adopted.

SHRI MANI CHARENAMEI (OUTER MANIPUR): Sir, I introduce the Bill.