Bombay High Court
Aqua Pump Industries And Another vs Texmo Pipes And Products Ltd. And 2 ... on 4 December, 2018
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
kpd 1 / 1 957-COMIPL-937-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL IP (L) NO. 937 OF 2018
Aqua Pump Industries and another ... Plaintiffs
Versus
Texmo Pipes and Products Ltd. and others ... Defendants
Mr. Mahesh Mahadgut for the Plaintiffs.
Ms. Deepa Hate instructed by Gajria & Co. for Defendant Nos.1 to 3.
CORAM : S.J. KATHAWALLA, J.
DATED : 4th DECEMBER, 2018 P.C.:
The Advocate for the Plaintiffs undertakes to remove Office objections raised in the above Suit within a period of two weeks from today. The undertaking is accepted. It is clarified that if the Advocate for the Plaintiffs fails to remove the Office Objections as undertaken, the above Suit shall stand dismissed without further reference to this Court.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 05/12/2018 ::: Downloaded on - 29/12/2018 06:12:09 :::