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Bombay High Court

Aqua Pump Industries And Another vs Texmo Pipes And Products Ltd. And 2 ... on 4 December, 2018

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

kpd                                    1   / 1                      957-COMIPL-937-2018.doc

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                               IN ITS COMMERCIAL DIVISION
                           COMMERCIAL IP (L) NO. 937 OF 2018
Aqua Pump Industries and another                                   ...        Plaintiffs
         Versus
Texmo Pipes and Products Ltd. and others                           ...        Defendants


Mr. Mahesh Mahadgut for the Plaintiffs.
Ms. Deepa Hate instructed by Gajria & Co. for Defendant Nos.1 to 3.


                                       CORAM : S.J. KATHAWALLA, J.

DATED : 4th DECEMBER, 2018 P.C.:

The Advocate for the Plaintiffs undertakes to remove Office objections raised in the above Suit within a period of two weeks from today. The undertaking is accepted. It is clarified that if the Advocate for the Plaintiffs fails to remove the Office Objections as undertaken, the above Suit shall stand dismissed without further reference to this Court.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 05/12/2018 ::: Downloaded on - 29/12/2018 06:12:09 :::