Section 55(2)(a) in The Aircraft Rules, 1937

[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(a) in The Aircraft Rules, 1937

(a)suspend or cancel the [certificate of airworthiness or special certificate of airworthiness] [Substituted by Notification No. G.S.R. 721(E), dated 23.6.2017 (w.e.f. 23.3.1937).] in respect of the aircraft; or

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Union of India - Subsection

Section 55(2)(a) in The Aircraft Rules, 1937