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State of Uttar Pradesh - Section

Section 11 in The Regulations For Disbursement of Loans Under The Middle Income Group Housing Scheme, 1968

11. Application for loans.

- All applications for loan shall be submitted to the Housing Commissioner in the prescribed form which may be obtained from the office of the Parishad on payment of rupees two only. Documents and certificates mentioned in the application form shall invariably accompany the application.