Himachal Pradesh High Court
Ranvir Singh vs . State Of H.P. on 22 April, 2022
Bench: Sabina, Satyen Vaidya
Ranvir Singh vs. State of H.P. .
Criminal Appeal No. 253 of 2018 22.04.2022 Present: Mr. Shivam Prashar, Advocate on behalf of Mr. Ashwani Dhiman, Advocate for the appellant.
Mr. Vikrant Chandel, Deputy Advocate General for the respondent.
At the request of learned counsel for the parties, list after two weeks.
( Sabina )
Judge
April 22, 2022 ( Satyen Vaidya )
(naveen) Judge
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